MANASH RANJAN PATHAK

332 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND 6 ORS. v. BHOOPENDRA PRATAP SINGH PARIHAR — Gauhati High Court (2022-02-24)
• THE GAUHATI UNIVERSITY AND ANR v. GOPAL DAS — Gauhati High Court (2022-02-24)
• THE STATE OF ASSAM v. SRI KRISHNA RAJGAUR @ SAGAR — Gauhati High Court (2022-02-24)
• THE UNION OF INDIA AND 7 ORS. v. MANAS RANJAN MOHAPATRA — Gauhati High Court (2022-02-24)
• THE GAUHATI UNIVERSITY AND ANR v. GOPAL DAS — Gauhati High Court (2022-02-24)
• THE UNION OF INDIA AND 2 ORS. v. K.D CEMENTS — Gauhati High Court (2021-10-08)
• THE UNION OF INDIA AND 2 ORS. v. ASSAM ROOFING LIMITED A — Gauhati High Court (2021-10-08)
• THE UNION OF INDIA AND 4 ORS. v. M/S AHINSHA CHEMICALS LTD. — Gauhati High Court (2021-10-08)
• THE UNION OF INDIA AND ANR. v. M/S NEW AGE PETCOKE PVT. LTD — Gauhati High Court (2021-10-08)
• THE UNION OF INDIA AND 4 ORS. v. M/S JSVM PLYWOOD INDUSTRIES LTD. — Gauhati High Court (2021-10-08)