MANASH RANJAN PATHAK

6,459 recorded High Court judgment(s) · 2018–2025

Courts

Gauhati High Court

6459

Disposed Of	3875
Dismissed	547
Dismissed On withdrawal no order for such liberty	471
Rejected	429
Allowed	377
Dismissed on withdrawal with liberty to approach again	258
Closed	223
Dismissed As infractuous	207

KUNJARAM KHAKHLARY v. THE STATE OF ASSAM — Gauhati High Court (2025-07-17)
JUNUKA RABHA v. THE STATE OF ASSAM AND ORS — Gauhati High Court (2025-07-17)
AMIRUL ISLAM v. THE STATE OF ASSAM — Gauhati High Court (2025-07-16)
AMJAD ALI AND ANR v. THE STATE OF ASSAM — Gauhati High Court (2025-06-25)
CHARU KALITA AND 5 ORS. v. THE STATE OF ASSAM AND 3 ORS. — Gauhati High Court (2025-06-25)
ANOWAR ALI v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2025-06-23)
ABBAS ALI @ BIHARI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2025-06-23)
SRI SATYEN KUMAR SARMA v. THE STATE OF ASSAM — Gauhati High Court (2025-06-23)
AFAZUDDIN ALI @ AFAJ UDDIN v. THE STATE OF ASSAM AND ANR. B — Gauhati High Court (2025-06-22)
BHASKAR SARKAR v. THE STATE OF ASSAM — Gauhati High Court (2025-06-22)