MANAK LALL MOHTA

210 recorded High Court judgment(s) · 2005–2009

Courts

Disposal nature

Recent judgments

• PURAN RAM v. STATE — Rajasthan High Court (2009-05-19)
• TEJ SINGH v. SMT.PADAM KANWAR — Rajasthan High Court (2009-05-15)
• LIKHMA RAM v. STATE and ORS. — Rajasthan High Court (2009-05-15)
• DHAN RAJ and ORS. v. STATE and ANR. — Rajasthan High Court (2009-05-13)
• CHHAGAN LAL v. STATE and ORS. — Rajasthan High Court (2009-05-13)
• SMT. KHURSHIDA v. STATE and ANR — Rajasthan High Court (2009-05-11)
• INDESH KUMAR v. STATE OF RAJ. — Rajasthan High Court (2009-04-29)
• STATE v. NARAYAN LAL and ANR. — Rajasthan High Court (2009-04-20)
• AMBA LAL v. STATE — Rajasthan High Court (2009-04-16)
• SUKHDEV SINGH v. STATE and ANR. — Rajasthan High Court (2009-04-13)