LexMAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO, . SATYEN VAIDYA
539 recorded High Court judgment(s) · 2018–2024
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 539 |
Disposal nature
| Disposed Off | 527 |
| Dismissed as withdrawn | 5 |
| Dismissed | 4 |
| Allowed | 3 |
Recent judgments
- SURESH KUMARI v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- SHAM SINGH v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- ICHHYA DEVI v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- KAUSHALYA DEVI v. HANSA DEVI — Himachal Pradesh High Court (2024-09-23)
- MANORMA DEVI v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- GRAM PANCHAYAT JANYANKAD v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- KISHOR CHAND v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- NEELAM KUMARI v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- RASMA DEVI v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-23)
- STATE OF HP AND OTHERS v. HARI KRISHAN SHANDIL AND OTHERS — Himachal Pradesh High Court (2024-09-23)