LexMAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO, . JYOTSNA REWAL DUA
952 recorded High Court judgment(s) · 2018–2024
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 952 |
Disposal nature
| Disposed Off | 928 |
| Dismissed as withdrawn | 17 |
| Dismissed | 4 |
| Rejected | 2 |
| Allowed | 1 |
Recent judgments
- AJAY KUMAR v. VIJAY KUMAR — Himachal Pradesh High Court (2024-09-13)
- AJAY KUMAR v. VIJAY KUMAR — Himachal Pradesh High Court (2024-09-13)
- HPSEB LTD v. Hukam Ram — Himachal Pradesh High Court (2024-09-13)
- RAJEEV SANDAL v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-08-09)
- ABHIMANYU RATHOR v. THE REGISTRAR GENERAL HIGH COURT OF HP AND OTHERS — Himachal Pradesh High Court (2024-07-29)
- STATE OF HP AND OTHERS v. KUMAR GOURAV — Himachal Pradesh High Court (2024-07-03)
- TEJINDER SINGH v. BEVERLEY SINGH AND ANOTHER — Himachal Pradesh High Court (2024-06-21)
- M/S ZENITH EVENT AND SERVICES AND ANOTHER v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-06-15)
- HOSHYAR SINGH CHAMBYAL AND OTHERS v. HONOURABLE SPEAKER HP LEGISLATIVE ASSEMBLY AND OTHERS — Himachal Pradesh High Court (2024-06-14)
- STATE OF HP AND OTHERS v. SANT RAM AND ANOTHER — Himachal Pradesh High Court (2024-06-11)