MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO

149 recorded High Court judgment(s) · 2017–2024

Courts

Disposal nature

Recent judgments

• M/S SUNOMATIC POWER PVT LTD v. M/S RD POWER — Himachal Pradesh High Court (2024-09-20)
• RAJIV NEGI v. THE CHIEF ENGINEER (SOUTH ZONE) AND ORS — Himachal Pradesh High Court (2024-09-20)
• R AND B COSNTRUCTIONS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-20)
• M/s MBD PRINTOGRAPHICS (P) LTD v. HP BOARD OF SCHOOL EDUCATION DHARAMSHALA — Himachal Pradesh High Court (2024-09-20)
• M/S DARA CONSTRUCTIONS v. BHAKRA BEAS MANAGEMENT BOARD AND ANOTHER — Himachal Pradesh High Court (2024-09-20)
• DINESH SINGH THAKUR v. THE EXECUTIVE ENGINEER — Himachal Pradesh High Court (2024-09-20)
• M/S JAGDISH CHAND GUPTA v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2024-09-20)
• M/S RAHEJA HYDEL POWER PVT LTD v. HPSEBL — Himachal Pradesh High Court (2024-09-20)
• M/S TECHMAN ENERGY LTD v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2024-09-13)
• M/S TECHMAN ENERGY LTD v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2024-09-13)