MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO, . AJAY MOHAN GOEL

625 recorded High Court judgment(s) · 2017–2024

Courts

Himachal Pradesh High Court

625

Disposed Off	618
Dissmiss For Default/Non-Prosecution	2
Dismissed as withdrawn	2
Dismissed	2
Allowed	1

STATE OF HP AND ANOTHER v. LEKH RAM AND OTHERS — Himachal Pradesh High Court (2024-09-05)
STATE OF HP AND ANOTHER v. K.L. VERMA AND OTHERS — Himachal Pradesh High Court (2024-09-05)
BAR ASSOCIATION PAONTA SAHIB AND OTHERS v. HIGH COURT OF HP AND OTHERS — Himachal Pradesh High Court (2024-09-03)
HRTC AND OTHERS v. BHAGAT RAM — Himachal Pradesh High Court (2024-08-30)
STATE OF HP AND OTHERS v. SUNIL KUMAR CHANDEL AND OTHERS — Himachal Pradesh High Court (2024-08-30)
M/S UPS INVERTOR.COM v. PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER — Himachal Pradesh High Court (2024-08-23)
STATE OF HP AND OTHERS v. GULSHAN RAI SHARMA — Himachal Pradesh High Court (2024-07-02)
STATE OF HP AND OTHERS v. MS LEENA SHARMA — Himachal Pradesh High Court (2024-07-02)
STATE OF HP AND OTHERS v. RAVI PALSRA — Himachal Pradesh High Court (2024-07-02)
GIRDHARI LAL VERMA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2024-06-21)