LexMALAI SUBRAMANIAN (RETD.)
99 recorded High Court judgment(s) · 2009–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 99 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 50 |
| DISPOSED OF | 22 |
| WITHDRAWN DISMISSED | 16 |
| CLOSED | 5 |
| DISMISSED FOR NOT PRESSED | 2 |
| SANCTIONED | 1 |
| DISPOSED OF AS WITHDRAWN | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- The Managing Director v. Ammurani — Madras High Court (2023-12-09)
- B.RAJALAKSHMI v. M/S.JANAKIRAMAN TEMPO SERVICES — Madras High Court (2023-12-09)
- The Managing Director v. Jagathambal(died), — Madras High Court (2023-12-09)
- MANAGING DIRECTOR v. MAHESHWARI — Madras High Court (2023-12-09)
- A. RAVI SANKAR v. MINOR.VARSHINI — Madras High Court (2023-12-09)
- R.GOVINDARAJ v. M.DEVI@ M.SRIDEVI — Madras High Court (2022-12-19)
- THE MANAGEMENT v. V.ELUMALAI — Madras High Court (2022-10-28)
- M/S. RELIANCE GENERAL v. SHANTHI — Madras High Court (2022-09-27)
- The Management v. The Special Joint Labour Commissioner of Labour — Madras High Court (2022-08-17)
- The Management of v. The Special Deputy Commissioner — Madras High Court (2022-08-17)