MALAI. SUBRAMANIAN (LOK-II)

21 recorded High Court judgment(s) · 2010–2018

Courts

Madras High Court

SETTLED BEFORE THE LOK-ADALATS	16
DISPOSED OF	3
DISMISSED AS WITHDRAWAL	1
WITHDRAWN DISMISSED	1

The Management v. V.Jagadeesan — Madras High Court (2018-08-31)
TAMIL NADU STATE TRANSPORT v. MR.K.NARAYANAN — Madras High Court (2018-04-27)
The Managing Director` v. R.Thilagavathy — Madras High Court (2018-03-28)
N.RADHAKRISHNAN, v. T.S.BALU, — Madras High Court (2017-10-31)
TMT.S.ANBUMANI, v. THE STATE REP BY THE PRINCIPAL — Madras High Court (2017-02-28)
R.SHANMUGAM v. THE JOINT DIRECTOR OF SCHOOL — Madras High Court (2017-02-28)
R.SHANMUGAM, v. THE JOINT DIRECTOR OF SCHOOL — Madras High Court (2017-02-28)
THE DIVISIONAL MANAGER v. PACHAIYAPPAN — Madras High Court (2016-12-23)
DIVISIONAL MANAGER v. R. MUTHUSARAVANAN — Madras High Court (2016-12-23)
DIVISIONAL MANAGER v. K. RAJENDIRAN @ SATHISH — Madras High Court (2016-12-23)