LexMALAI. SUBRAMANIAN (LOK-I)
72 recorded High Court judgment(s) · 2009–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 72 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 64 |
| WITHDRAWN DISMISSED | 5 |
| DISPOSED OF | 3 |
Recent judgments
- S. MURUGESAN v. V. THANGARAJ, — Madras High Court (2018-06-25)
- THE MANAGING DIRECTOR v. RAMASUNDAR — Madras High Court (2018-03-14)
- R. RAM SUNDAR v. THE MANAGING DIRECTOR — Madras High Court (2018-03-14)
- M/S.ICICI LOMBARD GENERAL v. PALANISAMY — Madras High Court (2017-11-17)
- M/S.ICICI LOMBARD GENERAL v. MARAPPAN, — Madras High Court (2017-11-17)
- THE NATIONAL INSURANCE v. R.PARAMASIVAM — Madras High Court (2017-10-24)
- THE NATIONAL INSURANCE v. MAHESWARI — Madras High Court (2017-10-24)
- R. AMBIKA, v. N. RUPESH BABU, — Madras High Court (2017-07-31)
- THE ORIENTAL INSURANCE CO.LTD v. R.AMBIKA — Madras High Court (2017-07-31)
- DR.S.PREMILA v. N.PARTHASARATHY — Madras High Court (2017-07-26)