MAHESWARA RAO KUNCHEAM

1,926 recorded High Court judgment(s) · 2024–2026

Courts

Andhra Pradesh High Court

1926

CLOSED NO COSTS	506
DISMISSED AS INFRUCTUOUS	413
DISPOSED OF NO COSTS	400
DISMISSED AS NON PROSECUTION	177
WITHDRAWN	155
DISMISSED FOR DEFAULT	87
ALLOWED NO COSTS	66
DISMISSED NO COSTS	64

NEW LAKSHMI NARSIMHA HANDLING AND WAREHOUSE SERVICES v. ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED (APSCSCL) — Andhra Pradesh High Court (2026-05-07)
PULI SUBBA RAO v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
Mullapudi Padma, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
K JANARDHAN NAIDU v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-07)
MANCHIRAJU JITENDRA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
R MURALI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
Veera Venkata Ananda Lakshmi Satti v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
BODDUPALLI BUJJI v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
M/S K V R TRANSPORT v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
M/S. ADANI WILMAR LTD., v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)