MAHESH GROVER,. UMA NATH SINGH

58 recorded High Court judgment(s) · 2006–2009

Courts

Disposal nature

Recent judgments

• UNITED INDIA INSURANCE CO. v. HARBHAJAN SINGH AND OTHERS — Punjab & Haryana High Court (2009-10-29)
• PRTC v. CHANDERKANTA DEVI & ORS. — Punjab & Haryana High Court (2006-12-22)
• UNITED INDIA INSURANCE CO. LTD. v. HARBANS KAUR AND ORS. — Punjab & Haryana High Court (2006-12-18)
• UNITED INDIA INSURANCE CO. LTD. v. SUNDER SINGH AND ORS. — Punjab & Haryana High Court (2006-12-08)
• UNITED INDIA INSURANCE CO. v. PROMILA AND ORS. — Punjab & Haryana High Court (2006-12-07)
• ORIENTAL INS. COMP. LTD. v. PARVEEN AND ORS. — Punjab & Haryana High Court (2006-12-07)
• NIC v. SABRI — Punjab & Haryana High Court (2006-12-04)
• YOGESH v. SANTOSH AND ORS. — Punjab & Haryana High Court (2006-12-01)
• NATIONAL INSURANCE CO.LTD. v. PHOOL SINGH ETC. — Punjab & Haryana High Court (2006-11-30)
• SUGNA v. SUBASH — Punjab & Haryana High Court (2006-11-28)