MAHESH GROVER,. . SHEKHER DHAWAN

70 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• RAVNEET KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-11-16)
• GURJANT SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-10-12)
• ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD v. GURUDAYAL AND ORS — Punjab & Haryana High Court (2018-05-25)
• CHANDIGARH MUNICIPAL CORPORATION THROUGH ITS MUNICIPAL COMMISSIONER AND ORS v. BHUPINDER KAUR AND ORS — Punjab & Haryana High Court (2017-05-31)
• STATE OF HARYANA AND ORS v. PICCADILY AGRO INDUSTRIES LTD BHADSON — Punjab & Haryana High Court (2017-05-23)
• STATE OF HARYANA AND ORS v. GURDIAL SINGH AND ORS — Punjab & Haryana High Court (2017-05-23)
• SARSWATI SUGAR MILLS LTD YAMUNA NAGAR HARYANA v. PICCADILY AGRO INDUSTRIES LTD AND ORS — Punjab & Haryana High Court (2017-05-23)
• SARSWATI SUGAR MILLS LTD YAMUNA NAGAR HARYANA v. GURDIAL SINGH AND ORS — Punjab & Haryana High Court (2017-05-23)
• THE CHIEF CONSERVATOR OFFICER FOREST DEPARTMENT HARYANA PANCHKULA DISTRICT PANCHKULA & ANR v. GURNAM SINGH ANOHTERS — Punjab & Haryana High Court (2017-05-23)
• CENTRAL INSTITUTE FOR RESEARCH ON BUFFALOES v. REGIONAL PROVIDENT FUND COMMISSIONER AND ANR — Punjab & Haryana High Court (2017-05-18)