MAHESH GROVER,. RAJBIR SEHRAWAT

89 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• M/S G.D. GOENKA SCHOOL v. PARVEEN SINGH SHEKHEWAT AND ORS. — Punjab & Haryana High Court (2019-04-05)
• BABA KARANDASS DISCIPLE BABA HARIDASS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-09-14)
• SHRI SATYA SAI COLLEGE OF EDUCATION v. THE NCTE AND ORS. — Punjab & Haryana High Court (2018-08-03)
• ANAR SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-06-01)
• MANOJ BANSAL & ANOTHER v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2018-05-30)
• ANSHIA SINGLA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-05-18)
• KARNAIL SINGH v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2018-05-18)
• RISHABH JAIN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-05-18)
• ISHITA SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-05-18)
• PURUSHOTTAM DAS v. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD AND ORS — Punjab & Haryana High Court (2018-05-17)