MAHESH GROVER,. RAJ SHEKHAR ATTRI

195 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• BALRAJ CHAUHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-02-08)
• EXECUTIVE-TECHNICAL AND SALES, BENZY INFOTECH PVT LTD AND ANR v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, JALANDHAR AND ORS — Punjab & Haryana High Court (2018-12-07)
• RAMPHAL DANGI AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-09-28)
• R S SEHRAWAT & ANR v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2018-09-28)
• KAMAL DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-12-22)
• HARYANA URBAN DEVELOPMENT AUTHORITY, PANCHKULA v. NITIN MANGLA AND ANR — Punjab & Haryana High Court (2017-12-15)
• STATE OF HARYANA AND ANR v. K.L. JOHAR AND OTHERS — Punjab & Haryana High Court (2017-12-11)
• STATE OF PUNJAB AND OTHERS v. DR ANJU KHURANA — Punjab & Haryana High Court (2017-12-08)
• SATPAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-12-07)
• FOOD CORPORATION OF INDIA v. STATE OF PUNJAB AND OTHER — Punjab & Haryana High Court (2017-12-07)