MAHESH GROVER,. MAHABIR SINGH SINDHU

119 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• PARVEEN KUMAR v. MD UNIVERSITY AND ANR. — Punjab & Haryana High Court (2018-10-09)
• JHANDA SINGH & ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-08)
• THE TELECOM DISTRICT MANAGER TELECOM DISTRICT BSNL TELECOM DISTRICT & ANR v. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-1 CHD AND ORS — Punjab & Haryana High Court (2018-10-08)
• JARNAIL SINGH v. DIRECTOR RURAL DEVELOPMENT & PANCHAYATS PB AND ORS — Punjab & Haryana High Court (2018-10-08)
• SEEMA RANI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-10-04)
• SANDEEP KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-04)
• PARVEEN KAUSHIK v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-04)
• SANJEEV KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-04)
• VIKAS DABAS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-10-04)
• STATE OF PUNJAB AND OTHERS v. YASH RANI — Punjab & Haryana High Court (2018-10-01)