MAHESH GROVER,. LALIT BATRA

549 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• ANISH AHMAD v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2020-09-08)
• MANGE RAM v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-31)
• SANJEEV PURI AND ANR v. HARYANA SHAHARI VIKAS PRADHIKARAN AND ANR — Punjab & Haryana High Court (2019-05-31)
• NAMRITA SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-31)
• P.S. SODHI AND ORS v. CHNDIGARH ADMINISTRATION AND ORS — Punjab & Haryana High Court (2019-05-31)
• HARJEET KAUR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-31)
• RAMBIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-31)
• DHEERAJ KUMAR v. THE HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. — Punjab & Haryana High Court (2019-05-31)
• VARINDER SINGH AND ORS v. UNION TERRITORY CHANDIGARH AND ORS — Punjab & Haryana High Court (2019-05-31)
• REKHA DEVI v. HOUSING BOARD HARYANA AND ORS — Punjab & Haryana High Court (2019-05-31)