MAHESH GROVER

10,574 recorded High Court judgment(s) · 1994–2024

Courts

Disposal nature

Recent judgments

• STATE OF HARYANA v. DAYA CHAND — Punjab & Haryana High Court (2024-12-13)
• PUNJAB STATE COOP.AGRI.DEV.BANK LTD. v. STATE OF PUNJAB.ETC. — Punjab & Haryana High Court (2024-10-28)
• TILAK RAJ DATTA v. PB.STATE EL.BD.EC. — Punjab & Haryana High Court (2024-10-01)
• M.C.LUDHIANA v. ROSHAN LAL AND ORS — Punjab & Haryana High Court (2024-09-10)
• RAMESHWAR DASS v. PUNJAB STATE. AND ORS — Punjab & Haryana High Court (2023-12-21)
• SUKHRAO SINGH MUNHAS AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2023-01-25)
• SIRI BHAGWAN v. MURTI DEVI AND ORS — Punjab & Haryana High Court (2023-01-18)
• DINA NATH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2023-01-16)
• SUBHASH CHAND AND ORS. v. OM GIRDHAR AND ORS. — Punjab & Haryana High Court (2022-12-14)
• BALBIR SINGH PURI v. POLC UT CHD & ANR — Punjab & Haryana High Court (2022-08-02)