MAHESH CHANDRA TRIPATHI,VIVEK KUMAR SINGH

1,022 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

1022

Dismiss other than merit(DD/Non Prosec./Abated)	536
Disposed off/Decided on merits	344
DISMISSED AS INFRUCTUOUS	53
Dismissed on merits	49
DISMISSED AS WITHDRAWN	22
Allowed/Partly Allowed on merits	10
DISMISSED AS NOT PRESSED	8

MITHAI LAL AND 11 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-12)
D.P. AGARWAL AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-12)
SMT. RAMSAKHI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-12)
RAVINDRA KUMAR v. UNION OF INDIA AND 12 OTHERS — Allahabad High Court (2023-02-28)
ANIL KUMAR BIND v. UNION OF INDIA AND 13 OTHERS — Allahabad High Court (2023-02-28)
FARHAN AHMAD v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-02-28)
RAFSANJANI v. PUNJAB NATIONAL BANK — Allahabad High Court (2023-02-28)
RAM KISHOR YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2023-02-28)
ANIL KUMAR BIND v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2023-02-28)
MANOJ KUMAR TRIPATHI v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-02-28)