LexMAHESH CHANDRA TRIPATHI,VIKRAM D CHAUHAN
20 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Disposed off/Decided on merits | 15 |
| Dismissed on merits | 4 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- RAM KISHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-01)
- HEERA SINGH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-01)
- AKIL AHMAD v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-07-01)
- ASHOK KUMAR AND 11 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-07-01)
- NANHE LAL GUPTA AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-07-01)
- SAROJ KUMAR v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-07-01)
- SMT. NAFEESA BEGUM v. MASTER ASHWAD HUSSAIN (MINOR) AND 5 OTHERS — Allahabad High Court (2022-07-01)
- VIJAY KUMAR DIXIT @ VIJAY KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-01)
- SMT. RAJNI DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-07-01)
- M/S SUJATA OFFICE EQUIPMENT SUPPLY COMPANY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-07-01)