MAHESH CHANDRA TRIPATHI,UMESH CHANDRA SHARMA

780 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

780

Disposed off/Decided on merits	515
Dismissed on merits	139
Dismiss other than merit(DD/Non Prosec./Abated)	88
Allowed/Partly Allowed on merits	37
Consigned to Record	1

KULDEEP SHARMA ALAIS HIMANSHU MISHRA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-08-11)
DR. ZAMIN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-11)
VINAY KUMAR v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-08-11)
RAKESH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-11)
SHIVAM AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-11)
HARENDRA SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-11)
SMT. RAJNI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-11)
RANJEET @ KHUDADEEN ANSARI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-11)
VIVEK KUMAR @ VIVEK KUMAR SHUKLA AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-11)
DEVENDRA MISHRA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-08-11)