MAHESH CHANDRA TRIPATHI,SURENDRA SINGH - I

185 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

185

Disposed off/Decided on merits	134
Dismissed on merits	22
DISMISSED AS WITHDRAWN	14
DISMISSED AS INFRUCTUOUS	13
Allowed/Partly Allowed on merits	2

HARISH KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-07)
PRADEEP KUMAR SRIVASTAVA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-07)
JAGDISH ARORA v. STATE OF U.P. AND 9 OTHERS — Allahabad High Court (2023-12-07)
DHARAM RAJ v. STATE OF U.P. AND 11 OTHERS — Allahabad High Court (2023-12-07)
AKASH YADAV v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-12-07)
BETHEL HOUSE OF PRAYER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-07)
OM PRAKASH AND ANOTHER v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-12-07)
PIYUSH DHANGAR MINOR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-07)
DEEPU KHATIK v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-07)
SMT. PRIYAMVADA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-07)