MAHESH CHANDRA TRIPATHI,SUBHASH VIDYARTHI
1,953 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1953 |
Disposal nature
| Disposed off/Decided on merits | 1114 |
| Dismissed on merits | 423 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 390 |
| Allowed/Partly Allowed on merits | 26 |
Recent judgments
- ILYAS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-18)
- SMT. SAVITA AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-12-24)
- ALISHAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-12-24)
- SHAHZEB SHAKEEL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-24)
- RAJ KUMAR AND 6 OTHERS v. STATE OF U.P THROUGH SECRETARY HOME AND 2 OTHERS — Allahabad High Court (2021-12-24)
- AMARNATH RAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-24)
- BRIJESH @ SHAILENDRA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2021-12-24)
- SMT. ROHINEE VISHWAKARMA AND ANOTHER v. STATE OF U.P THROUGH ITS SECRETARY HOME AND 3 OTHERS — Allahabad High Court (2021-12-24)
- YOGESH SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-24)
- MAHESH MEWATI @ MAHESH KUMAR v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2021-12-24)
Lex