MAHESH CHANDRA TRIPATHI,SHAMIM AHMED

96 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	47
Dismissed on merits	28
Dismiss other than merit(DD/Non Prosec./Abated)	21

NABISUL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-27)
SMT. SHABA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-09-27)
SURENDRA KUMAR JAIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-27)
SMT. GUDIYA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-27)
SURJEET AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-27)
MOHAMMAD JUBER KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-27)
MANJEET DUBEY AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-27)
RAM KUMAR SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-27)
VIKAS YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-27)
AMBAR KHAN AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-09-27)