LexMAHESH CHANDRA TRIPATHI,SAURABH SRIVASTAVA
26 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 26 |
Disposal nature
| Disposed off/Decided on merits | 19 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- LALBAHADUR v. DISTRICT MAGISTRATE, DISTRICT KUSHINAGAR AND ANOTHER — Allahabad High Court (2023-02-23)
- RAMESHWAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-23)
- NIRMALA MISHRA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-02-23)
- KRISHNA KUMAR SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-02-23)
- ANUJ SAXENA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-23)
- DR. ROHIT SINGH CHAK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-23)
- KUMARI DEEPTI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-23)
- YASHPAL SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-02-23)
- M/S AURIUO PHARMA LABORATORIES PRIVATE LTD. AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-02-23)
- MOHD. PERVEZ v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-02-23)