LexMAHESH CHANDRA TRIPATHI,SANJAY KUMAR PACHORI
542 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 542 |
Disposal nature
| Disposed off/Decided on merits | 396 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 92 |
| Dismissed on merits | 51 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- DR. DEV NARAYAN SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-09)
- DEEPAK @ DAU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-09)
- SHYAM SUNDER AGRAWAL AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-09)
- PRASHANT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-09)
- POOJA YADAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-09)
- SMT. SUNITA YADAV (JETHANI) v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-09)
- SMT. SAABREEN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-09)
- SHIV SHANKAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-09)
- ZUBAIDA BEGUM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-09)
- SURJEET v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-09)