LexMAHESH CHANDRA TRIPATHI,SADHNA RANI (THAKUR)
21 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 21 |
Disposal nature
| Disposed off/Decided on merits | 18 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
| Dismissed on merits | 1 |
Recent judgments
- MUNIR AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- AKABAR v. State of U.P. AND ANOTHER — Allahabad High Court (2022-06-10)
- SMT. SHANTI DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-06-10)
- PRAVEEN KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- PANKAJ CHAUBEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-10)
- SHASHIKESH GAUTAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- UMESH PRASAD AND 5 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-10)
- BHOJRAJ AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-10)
- SMT. SUMAN CHAUHAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-10)
- BHAGWAT YADAV AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-10)