MAHESH CHANDRA TRIPATHI,S. Q. H. RIZVI

69 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	45
DISMISSED AS WITHDRAWN	10
Dismiss other than merit(DD/Non Prosec./Abated)	5
DISMISSED AS INFRUCTUOUS	4
Allowed/Partly Allowed on merits	2
Dismissed on merits	2
DISMISSED AS NOT PRESSED	1

KALI CHARAN AND 7 OTHERS v. CHAIRMAN ARYAVART BANK AND 2 OTHERS — Allahabad High Court (2023-08-21)
SHRI MAHAVEERI JHANDA AKHARA NAGAR COMMITTEE v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-08-21)
RAM ANUJ MAURYA AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
SMT. CHANDRAKANTA VERMA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
JAVAID HAMEED v. U.P. SUNNI CENTRAL WAQF BOARD AND 5 OTHERS — Allahabad High Court (2023-08-18)
YOGENDRA TYAGI v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2023-08-18)
ASDULLA HUSAIN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-18)
OM PRAKASH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-08-18)
HARDAYAL AND 4 OTHERS v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2023-08-18)
KUNWAR BAHADUR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-08-18)