MAHESH CHANDRA TRIPATHI,RENU AGARWAL

130 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

130

Disposed off/Decided on merits	88
Dismiss other than merit(DD/Non Prosec./Abated)	25
Dismissed on merits	16
Allowed/Partly Allowed on merits	1

PRADEEP AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
RAHUL VARSHNEY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-18)
NEEL KANTH MISHRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
BINITA KUSHWAHA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
KARTIKEY SHARMA AND 3 OTHERS v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
MANMOHAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
VIJAY MAURYA v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-18)
RAM KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-18)
KRISHNA NARAIN SINGH AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-18)
DR. KAILASH CHANDRA SAXENA AND 2 OTHERS v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2022-08-18)