MAHESH CHANDRA TRIPATHI,RAM MANOHAR NARAYAN MISHRA

219 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

219

Disposed off/Decided on merits	101
Dismiss other than merit(DD/Non Prosec./Abated)	62
Dismissed on merits	28
Allowed/Partly Allowed on merits	12
DISMISSED AS INFRUCTUOUS	11
DISMISSED AS WITHDRAWN	4
DISMISSED AS NOT PRESSED	1

RAM SUDHAR v. STATE OF U.P. AND 10 OTHERS — Allahabad High Court (2023-12-08)
NOOR KHAN AND 84 OTHERS v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2023-12-08)
SOVNI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-08)
PINTU PRAJAPATI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-08)
MINHAZ AHMAD AND ANOTHER v. STATE OF UTTAR PRADESH AND 2 OTHERS — Allahabad High Court (2023-12-08)
M/S PUNIA JK JV AND ANOTHER v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2023-12-08)
JYOTI DEVI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-12-08)
SMT. MITHILESH KUMARI v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-12-08)
SARO DEVI v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2023-12-08)
MAHELAQA v. PURVANCHAL VIDYUT VITRAN NIGAM LTD. — Allahabad High Court (2023-12-08)