MAHESH CHANDRA TRIPATHI,PRAKASH PADIA

279 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

279

Disposed off/Decided on merits	240
DISMISSED AS INFRUCTUOUS	15
Dismissed on merits	8
Allowed/Partly Allowed on merits	7
DISMISSED AS NOT PRESSED	6
Dismiss other than merit(DD/Non Prosec./Abated)	2
DISMISSED AS WITHDRAWN	1

ASHRAFI DEVI AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-10)
VIKRAM KUMAR KANAUJIYA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-30)
APRAJITA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-30)
AMIT KUMAR AND 6 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-30)
OM NATH GUPTA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-30)
BUDDH SAIN v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-06-30)
KRISHNA SINGH @ VINOD BIHARI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-30)
MOHD. IMRAN AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-30)
LAXMIKANT SHUKLA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-30)
RAM SIDHARI v. STATE OF U.P. AND 10 OTHERS — Allahabad High Court (2023-06-30)