MAHESH CHANDRA TRIPATHI,NEERAJ TIWARI

225 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

225

Disposed off/Decided on merits	169
Dismissed on merits	39
Dismiss other than merit(DD/Non Prosec./Abated)	14
Allowed/Partly Allowed on merits	3

MUNEER AHAMAD v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2018-06-22)
DHARMA DEVI v. STATE OF U P AND 8 OTHERS — Allahabad High Court (2018-06-22)
KAMLESH SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-22)
CHANDRA BABU VARSHNE v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-22)
MANOJ GUPTA AND ANOTHER v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-06-22)
SUBHASH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-06-22)
MANOJ GUPTA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-06-22)
BUDDHESH PATEL v. STATE OF U P AND ANOTHER — Allahabad High Court (2018-06-22)
SMT. HASEENA AND 9 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-06-22)
BADAL AND 9 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-06-22)