MAHESH CHANDRA TRIPATHI,NARENDRA KUMAR JOHARI
2,072 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2072 |
Disposal nature
| Disposed off/Decided on merits | 1125 |
| Dismissed on merits | 333 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 327 |
| DISMISSED AS INFRUCTUOUS | 173 |
| Allowed/Partly Allowed on merits | 47 |
| DISMISSED AS WITHDRAWN | 40 |
| DISMISSED AS NOT PRESSED | 20 |
| (unspecified) | 5 |
Recent judgments
- LAKSHYA JAVA v. SUPERINTENDENT DISTRICT JAIL VARANASI AND 3 OTHERS — Allahabad High Court (2023-01-13)
- KULDEEP SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-09)
- SATISH CHAND RAJA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-09)
- RAJVEER SINGH @ NEETU PRADHAN AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-12-09)
- PRABAL KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-12-09)
- GOPAL AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-09)
- SMT. SOBHA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-12-09)
- KULDEEP GUPTA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-09)
- KISHUNDEV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-12-09)
- AKARAM RAJA @ KUNNA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-09)
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