MAHESH CHANDRA TRIPATHI,NAND PRABHA SHUKLA

51 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	39
DISMISSED AS NOT PRESSED	5
DISMISSED AS INFRUCTUOUS	3
Allowed/Partly Allowed on merits	2
Dismissed on merits	2

RAVISH KUMAR SINGH v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-10-28)
AMAR SINGH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-28)
RAM LAL VERMA v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-10-28)
BRIJO AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-28)
HANZALA v. UNION OF INDIA AND ANOTHERS — Allahabad High Court (2023-10-28)
HARISH KUMAR SINGH TYAGI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-28)
JANGI @ JANG BAHADUR PATEL v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-28)
M/S CHANDHOK TEXTILE ENTERPRISES v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-28)
SARITA VISHWAKARMA v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-10-28)
SHYAM BABU v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-28)