MAHESH CHANDRA TRIPATHI,NALIN KUMAR SRIVASTAVA

297 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

297

Disposed off/Decided on merits	163
Dismissed on merits	46
Allowed/Partly Allowed on merits	36
Dismiss other than merit(DD/Non Prosec./Abated)	23
DISMISSED AS INFRUCTUOUS	16
DISMISSED AS WITHDRAWN	9
DISMISSED AS NOT PRESSED	4

SAUD AKHTAR AND ANOTHER v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2023-02-03)
UMMED ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-19)
SMT. ARADHNA YADAV v. State of U.P. AND 8 OTHERS — Allahabad High Court (2022-12-19)
SMT. PRIYANSHI RANI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-19)
AKASH SAROJ (MINOR) v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-12-19)
RAMVATI HARIJAN AND 2 OTHERS v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-12-19)
PT. NAWIN SHARMA v. THE S.H.O AND 4 OTHERS — Allahabad High Court (2022-12-19)
KALAM @ KALAMUDDIN @ ABDUL KALAM AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-19)
ZUBAIR MOHSIN KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-19)
SHIVJI GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-19)