MAHESH CHANDRA TRIPATHI,MOHD. AZHAR HUSAIN IDRISI

64 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	36
Dismissed on merits	16
DISMISSED AS WITHDRAWN	4
DISMISSED AS NOT PRESSED	3
Dismiss other than merit(DD/Non Prosec./Abated)	2
DISMISSED AS INFRUCTUOUS	2
(unspecified)	1

DEVENDRA NATH MANI TRIPATHI v. UNION OF INDIA — Allahabad High Court (2023-11-09)
PANKAJ v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-11-09)
M/S RACHNA MARKETING AND SERVICES v. M/S BALAJI PAPER PRODUCTS — Allahabad High Court (2023-11-09)
CHANDRABHAN PRASAD v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-11-09)
PRAKASH CHANDRA BIND AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-11-09)
M/S RACHNA MARKETING AND SERVICES v. M/S TIRUPATI SYSTEM FORMS AND PACKAGING (P) LTD. — Allahabad High Court (2023-11-09)
VINOD SHUKLA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-09)
RAJENDRA SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-09)
NEELAM VERMA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-09)
SALDAR INFRASTRUCTURE AND CONTRACTS PVT. LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-09)