LexMAHESH CHANDRA TRIPATHI,MAYANK KUMAR JAIN
227 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 227 |
Disposal nature
| Disposed off/Decided on merits | 119 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 44 |
| Dismissed on merits | 21 |
| DISMISSED AS INFRUCTUOUS | 20 |
| Allowed/Partly Allowed on merits | 14 |
| DISMISSED AS WITHDRAWN | 6 |
| DISMISSED AS NOT PRESSED | 3 |
Recent judgments
- ROBIN KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- SAURABH GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- GEETA DEVI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- ASHOK KUMAR SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- RAJU SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- RASID ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- RAKESH GIRI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- RABIYA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-23)
- TEJPAL AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
- SMT. SUNITA DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-12-23)