LexMAHESH CHANDRA TRIPATHI,MANJIVE SHUKLA
820 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 820 |
Disposal nature
| Disposed off/Decided on merits | 518 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 150 |
| Dismissed on merits | 53 |
| DISMISSED AS WITHDRAWN | 37 |
| DISMISSED AS NOT PRESSED | 25 |
| DISMISSED AS INFRUCTUOUS | 22 |
| Allowed/Partly Allowed on merits | 12 |
| Consigned to Record | 3 |
Recent judgments
- KAMAL KUMAR GUPTA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-11-17)
- SHRI SHANKAR JI MAHARAJ VIRAJMAN THROUGH ITS SEVET (PUJARI) SRI SANTOSH KUMAR MISHRA AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-07-10)
- RAKESH KUMAR PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
- CHAKRANATH SHUKLA v. State of U.P. AND 9 OTHERS — Allahabad High Court (2023-05-31)
- ANIL KUMAR KUSHWAHA AND 15 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-31)
- LALJI AND 19 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
- SUNITA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
- KUSUM AUDYOGIC SANSTHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-31)
- KRISHNA HOSPITAL AND TRAUMA CENTER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-31)
- KENDRA PAL SHARMA (K.P. SHARMA) v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-31)