MAHESH CHANDRA TRIPATHI,MANISH KUMAR NIGAM

48 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	23
Dismiss other than merit(DD/Non Prosec./Abated)	21
Dismissed on merits	2
DISMISSED AS INFRUCTUOUS	1
DISMISSED AS WITHDRAWN	1

MOHD. TALHA v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2023-02-24)
SIRSI SADHAN SAHAKARI SAMITI LIMITED v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-02-24)
SUBASH RAJBHAR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-02-24)
MOHAN SINGH v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2023-02-24)
SACHIN JAISWAL v. INDIAN OIL CORPORATION LTD. AND 3 OTHERS — Allahabad High Court (2023-02-24)
SMT. SEEMA YADAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-24)
MANOJ KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-24)
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION AND ANR. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2023-02-24)
ISRAR AHMAD @ ISRARUL HAQ v. STATE OF U.P. AND 9 ORS. — Allahabad High Court (2023-02-24)
AFTAB ALAM v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2023-02-24)