MAHESH CHANDRA TRIPATHI,KUNAL RAVI SINGH

132 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

132

(unspecified)	131
Dismiss other than merit(DD/Non Prosec./Abated)	1

HARISH CHANDRA MISHRA AND 5 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
RAJAN LAL v. PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY AND 2 OTHERS — Allahabad High Court (2026-05-13)
SMT POONAM VISHWAKARMA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
SMT SUSHMA KATIYAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
ASHUTOSH SHARMA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
DR. WASIM AHMAD SIDDIQUI v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2026-05-13)
RAM CHANDRA KUSHWAHA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
GOPAL KUMAR AND 14 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
M/S HARSHIT ENTERPRISES v. STATE OF UTTAR PRADESH AND 5 OTHERS — Allahabad High Court (2026-05-13)
SOURYA ESTATES PRIVATE LIMITED COMPANY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)