MAHESH CHANDRA TRIPATHI,GAJENDRA KUMAR
898 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 898 |
Disposal nature
| Disposed off/Decided on merits | 517 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 229 |
| Dismissed on merits | 115 |
| Allowed/Partly Allowed on merits | 25 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED AS NOT PRESSED | 6 |
Recent judgments
- JAGRAM SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-23)
- RAM SUMER YADAV AND 3 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-06-23)
- GANGA @ GANGA RAM AND 9 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-23)
- SMT. KAMLESH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-06-23)
- INDRA KUMAR v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2023-06-23)
- RAJIV SINGHAL AND 13 OTHERS v. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER — Allahabad High Court (2023-06-23)
- SMT.KRISHNA DEVI AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-23)
- SMT. KIRTI CHAUDHARY AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-23)
- AJIT SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-23)
- SURESH v. STATE OF U.P. AND 9 OTHERS — Allahabad High Court (2023-06-23)
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