MAHESH CHANDRA TRIPATHI,CHANDRA KUMAR RAI

115 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

115

Dismiss other than merit(DD/Non Prosec./Abated)	53
Disposed off/Decided on merits	49
Dismissed on merits	9
Allowed/Partly Allowed on merits	4

CHANDRA PRAKASH v. STATE OF UTTAR PRADESH AND 4 OTHERS — Allahabad High Court (2023-05-22)
MOHAMMAD SALMAN v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-05-22)
HAZI TUFAIL AHMAD and OTHERS v. UNION OF INDIA and OTHERS — Allahabad High Court (2023-05-22)
VIDYUT KARMCHARI KALYAN SAHKARI SHRAM SAMVIDA SAMITI LTD. v. U.P.P.C.L. AND 11 OTHERS — Allahabad High Court (2023-05-22)
VIKRAM SINGH v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2023-05-22)
KAMAL KISHOR GAUTAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-22)
AMRESH CHANDRA VERMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-22)
SMT. ASHA YADAV AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-05-22)
VIDYUT KARAMCHARI KALYAN SAHKARI SHRAM v. U.P.P.C.L THRU ITS CHAIRMAN/ M.D. AND 9 OTHERS — Allahabad High Court (2023-05-22)
MOHD. AMZAD ALI v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2023-05-22)