LexMAHESH CHANDRA SHARMA
16,786 recorded High Court judgment(s) · 2005–2017
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 16786 |
Disposal nature
| DISPOSED OF | 5852 |
| DISMISSED | 3648 |
| PARTLY ALLOWED | 3456 |
| ALLOWED | 2499 |
| PEREMPTORY | 792 |
| REMANDED | 324 |
| WITHDRAWN | 145 |
| MODIFIED | 18 |
Recent judgments
- CHIRANJI LAL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-05-18)
- ADITIY DOKWAL v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-05-18)
- GANGADHAR NAGAR v. SHRI SUDARSAN SETHI AND ORS — Rajasthan High Court (2017-05-11)
- BHARAT SANCHAR NIGAM LTD v. MR. P S MEHRA AND ORS — Rajasthan High Court (2017-05-08)
- BHARAT SANCHAR NIGAM LTD v. MR. P S MEHRA AND ORS — Rajasthan High Court (2017-05-08)
- BHARAT SANCHAR NIGAM LTD v. MR. P S MEHRA AND ORS — Rajasthan High Court (2017-05-08)
- JAMNA LAL MEENA v. SHRI SUNIL ARORA AND OTHERS — Rajasthan High Court (2017-04-20)
- BAGARIA BAL VIDYA NIKETAN ANR v. S C DINKAR AND OTHERS — Rajasthan High Court (2017-04-20)
- SUJA GEORGE v. SMT VEENU GUPTA AND OTHERS — Rajasthan High Court (2017-04-11)
- DEEPAK KUMAR JOSHI AND ORS v. B K DOSHI — Rajasthan High Court (2017-04-11)