MAHENDRA MAHESHWARI,NARENDRA KUMAR JAIN
44 recorded High Court judgment(s) · 2013–2013
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| Rajasthan High Court | 44 |
Disposal nature
| PREMPTORY | 43 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M/S GALAXY EXPORTS v. COMMISSIONER OF INCOME TAX — Rajasthan High Court (2013-05-24)
- C.I.T.UDAIPUR v. SHRI RAJ.SYNTEX LTD. — Rajasthan High Court (2013-05-23)
- C I T UDAIPUR v. SHRI RAMESHWAR SHARMA — Rajasthan High Court (2013-05-23)
- B.D. MOHTA v. UNION OF INDIA and ORS — Rajasthan High Court (2013-05-23)
- J.K.CEMENT WORKS v. C.C.E.JAIPUR-II-and ANR. — Rajasthan High Court (2013-05-23)
- BIKANER CERA PVT. LTD., v. UNION OF INDIA and ORS — Rajasthan High Court (2013-05-22)
- C.I.T.UDAIPUR v. M/S JYOTI MINERALS PVT.LTD. — Rajasthan High Court (2013-05-22)
- U.O.I. v. M/S SHIVAM METALS and ANR. — Rajasthan High Court (2013-05-22)
- M/S LOTUS GUMS and CHEM.P. LTD. v. I.T.O.WARD-14,JODHPUR — Rajasthan High Court (2013-05-21)
- C.I.T.2,JODHPUR v. OM PRAKASH — Rajasthan High Court (2013-05-21)
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