MAHENDRA MAHESHWARI
4,151 recorded High Court judgment(s) · 2008–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 4151 |
Disposal nature
| ALLOWED | 1719 |
| DISMISSED | 953 |
| DISPOSED OF | 709 |
| PREMPTORY | 569 |
| WITHDRAWN | 100 |
| PARTLY ALLOWED | 74 |
| PEREMPTORY | 14 |
| REMANDED | 4 |
Recent judgments
- PANKAJ v. STATE OF RAJASTHAN — Rajasthan High Court (2022-11-28)
- DR. RAJESH KUMAR SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-11-22)
- ANIL GOSWAMI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-05-25)
- PRAHLAD NATH S/O SHRI HANUMAN NATH v. SHRI NIRANJAN ARYA , CHIEF SECRETARY, — Rajasthan High Court (2021-12-03)
- RAJASTHAN SHIKSHA KARMI BOARD v. ASSISTANT PROVIDENT FUND COMMISSIONER (DMG) — Rajasthan High Court (2021-10-26)
- PUSHPA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-21)
- DEV NARAYAN GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)
- POORAN MAL GUPTA SON OF LATE SH. BUDDHA RAM GUPTA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-28)
- RAMANAND S/O YADRAM YADAV B/C AHEER v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-01)
- RAMAVATAR JAT S/O BANNA LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-20)
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