MAHENDAR KUMAR GOYAL,SANJEET PUROHIT

49 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ABID HUSEN S/O HAMID MOHAMMAD v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-30)
• M/S NAVBHARAT BUILDCON (P) LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2025-09-26)
• SHREE KARNI TRADERS v. STATE OF RAJASTHAN — Rajasthan High Court (2025-09-26)
• SHRI GOVIND MALI S/O MITHU LAL MALI v. INCOME TAX OFFICER — Rajasthan High Court (2025-09-26)
• BHUPENDRA YOGI S/O GANPAT LAL YOGI v. UNION OF INDIA — Rajasthan High Court (2025-09-26)
• M/S. SHRI RAM TRADERS v. STATE OF RAJASTHAN — Rajasthan High Court (2025-09-26)
• M/S BALAJI CONSTRUCTION COMPANY v. STATE OF RAJASTHAN — Rajasthan High Court (2025-09-26)
• JAI BHAGWAN MEENA S/O SHRI CHAUTHMAL MEENA v. SHRI DINESH KUMAR — Rajasthan High Court (2025-09-26)
• DILEEP SINGH SHEKHAWAT (2014-15), S/O LATE SHRI RAWAT SINGH SHEKHAWAT v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-09-26)
• PHOOL CHAND DOTASARA S/O DALURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-09-26)