MAHENDAR KUMAR GOYAL,SANGEETA SHARMA

24 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SHIYARAM S/O CHANDAN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-28)
• SHER SINGH MEENA ALIAS SHERU S/O SHRI ROHITASH MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-28)
• ABHISHEK SINGH GAUR S/O JITENDRA GAUR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-27)
• SHAHDIL S/O SHRI ASAR KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-27)
• STATE OF RAJ. v. BANSHI LAL — Rajasthan High Court (2025-11-27)
• SATISH @ LEELU S/O SHRI SATYAPAL YADAV v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-27)
• NASIM KHAN S/O ABDUL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-27)
• YUVRAJ ALIAS SONU S/O SHRI RANJEET SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-27)
• SANDEEP GURJAR S/O SHRI SHEOPAL GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-27)
• SACHIN GURJAR S/O SH. HARDAYAL GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-27)