MAHENDAR KUMAR GOYAL,SAMEER JAIN

106 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• VINOD KUMAR S/O SHRI BALVEER v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-06)
• KISHAN BANJARA S/O LADURAM BANJARA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-27)
• SUMAN RANI C/O JAGDISH KUMAR CHHABRA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-02-27)
• RAJ KUMAR SHARMA S/O LATE DR. R D SHARMA v. KAILASH CHANDRA SHARMA S/O LATE SHRI BADRI NARAYAN SHARMA — Rajasthan High Court (2026-02-27)
• DR. AJAY KUMAR BISHNOI (R.J.S.) RJ00831 S/O SHRI RAM PRATAP v. HIGH COURT OF JUDICATURE FOR RAJASTHAN — Rajasthan High Court (2026-02-27)
• ASHISH KUMAR SON OF SHRI VIJAY SINGH v. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES — Rajasthan High Court (2026-02-26)
• NATHULAL MEENA SON OF SHRI SITARAM MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-26)
• BABLU SINGH, S/O SHRI SHIV RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-26)
• HANSRAJ S/O. RAMKALYAN, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-26)
• SACHIN KUMAR S/O VIDHYADHAR v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-26)