MAHENDAR KUMAR GOYAL,PRAVEER BHATNAGAR

36 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• PRIYANKA W/O LATE POORANMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-19)
• MOHIT @ MONU S/O HARKESH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-19)
• PRAKASH JAKHAR S/O MAHENDRA KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-11-11)
• RAJVEER SINGH @ RAJU S/O SH. BANVEER SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-11)
• SMT. VANDANA KAUSHIK WIFE OF MUKESH KUMAR KAUSHIK v. SHRI PAWAN KUMAR GOYAL, — Rajasthan High Court (2025-11-11)
• RAMJI LAL v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2025-11-11)
• MAHENDER KUMAR S/O BABULAL BALAN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-11)
• DINESH MEENA S/O SHRI KISHAN LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-11)
• ABDUL WAHID S/O SHRI ABID ALI, v. KRISHNA KUNAL, — Rajasthan High Court (2025-11-11)
• SATYAPAL SINGH S/O LATE SH. HET SINGH, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-11-11)