MAHENDAR KUMAR GOYAL,BALJINDER SINGH SANDHU

63 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ANIL KUMAR S/O SHRI RAGHUVEER SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-20)
• ARVIND KUMAR ARORA S/O SHRI GYAN CHAND ARORA v. THE RAJASTHAN HIGH COURT — Rajasthan High Court (2025-11-21)
• IMRAN LILGAR S/O SHRI SHOUKAT LILGAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-21)
• NEETESH KUMAR LEKHI S/O SHRI PADAM CHAND JATAV v. BOARD OF SECONDARY EDUCATION — Rajasthan High Court (2025-11-21)
• GUPTA ENTERPRISES (SINCE DISSOLVED) v. INCOME TAX OFFICER — Rajasthan High Court (2025-11-21)
• SONU KUMAR S/O SHRI KISHAN LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-11-21)
• HAKIM SINGH v. STATE — Rajasthan High Court (2025-11-21)
• SANJAY KUMAR JATAV S/O LATE RAM CHANDRA v. THE RAJASTHAN HIGH COURT — Rajasthan High Court (2025-11-21)
• CHANDRA KANT CHAUHAN S/O SHRI RAMESHWAR SINGH v. THE RAJASTHAN HIGH COURT — Rajasthan High Court (2025-11-21)
• SMT. MEENA DEVI W/O RAMDAYAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-21)